Sunil Pal vs State Of U.P. Thru' Principal ...
2012 Latest Caselaw 2979 ALL

Citation : 2012 Latest Caselaw 2979 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Sunil Pal vs State Of U.P. Thru' Principal ... on 17 July, 2012

Bench: R.K. Agrawal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 11944 of 2007
 

 
Petitioner :- Sunil Pal
 
Respondent :- State Of U.P. Thru' Principal Secry. Awas And Others
 
Petitioner Counsel :- H.N. Singh,B. Narayan Singh
 
Respondent Counsel :- C.S.C.,Anil Tiwari,B.D.Pandey,N. Misra
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Ram Surat Ram (Maurya),J.

Passed over on the request of the learned counsel for the petitioner as it has been stated that he is in some personal difficulty.

Sri K.R. Singh has filed his appearance on behalf of the Secretary, Gorakhpur Development Authority, Gorakhpur. When the case is listed next his name be shown in the cause list.

Order Date :- 17.7.2012

Download the LatestLaws.com Mobile App