Dilip Kumar Shukla S/O Late R.P. ... vs Registrar, Cooperative ...
2012 Latest Caselaw 2978 ALL

Citation : 2012 Latest Caselaw 2978 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Dilip Kumar Shukla S/O Late R.P. ... vs Registrar, Cooperative ... on 17 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 456 of 2010
 

 
Petitioner :- Dilip Kumar Shukla S/O Late R.P. Shukla
 
Respondent :- Registrar, Cooperative Societies & Ors.
 
Petitioner Counsel :- Sharad Kumar Srivastava
 
Respondent Counsel :- Rakesh Kumar
 

 
Hon'ble Ajai Lamba,J.

Let counter affidavit be filed within three weeks. Last opportunity.

Rejoinder affidavit, if any, be filed within two weeks thereafter.

List thereafter.

Order Date :- 17.7.2012

A.Nigam

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