Amar Kumar Pandey vs Ram Ganga Command ,Kanpur & Others
2012 Latest Caselaw 2973 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 
Case :- WRIT - C No. - 10323 of 1995
 
Petitioner :- Amar Kumar Pandey
 
Respondent :- Ram Ganga Command ,Kanpur & Others
 
Petitioner Counsel :- B.N.Singh
 
Respondent Counsel :- C.S.C.
 
Hon'ble Rajes Kumar,J.

Heard learned counsel for the petitioner.

Cause shown is sufficient. The order dated 8.12.2011 is recalled. The writ petition is restored to its original number. The application is allowed.

Order Date :- 17.7.2012

OP

Case :- WRIT - C No. - 10323 of 1995

Petitioner :- Amar Kumar Pandey

Respondent :- Ram Ganga Command ,Kanpur & Others

Petitioner Counsel :- B.N.Singh

Respondent Counsel :- C.S.C.

Hon'ble Rajes Kumar,J.

The order dated 8.12.2011 is recalled.

The writ petition is restored to its original number.

For order see order of date passed on the restoration application.

Order Date :- 17.7.2012

OP

Case :- WRIT - C No. - 10323 of 1995

Petitioner :- Amar Kumar Pandey

Respondent :- Ram Ganga Command ,Kanpur & Others

Petitioner Counsel :- B.N.Singh

Respondent Counsel :- C.S.C.

Hon'ble Rajes Kumar,J.

The matter arises under the Labour Law.

List before the appropriate Bench dealing with labour matters.

Order Date :- 17.7.2012

OP