Duai Narayan Ram vs State Of U.P. Thru Secretary Basic ...
2012 Latest Caselaw 2965 ALL

Citation : 2012 Latest Caselaw 2965 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Duai Narayan Ram vs State Of U.P. Thru Secretary Basic ... on 17 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 2435 of 2012
 

 
Petitioner :- Duai Narayan Ram
 
Respondent :- State Of U.P. Thru Secretary Basic Education & Others
 
Petitioner Counsel :- Vijay Tiwari
 
Respondent Counsel :- C.S.C.,A.M. Tripathi,D.R. Misra
 

 
Hon'ble Ajai Lamba,J.

(C.M.A. No.57512 of 12)

Counter affidavit filed on behalf of opposite party no.4 is taken on record.

Let this application be heard with main petition.

Order Date :- 17.7.2012

A.Nigam

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