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Chnadra Prakash Shukla vs Registrar, Cooperative ...
2012 Latest Caselaw 2962 ALL

Citation : 2012 Latest Caselaw 2962 ALL
Judgement Date : 17 July, 2012

Allahabad High Court
Chnadra Prakash Shukla vs Registrar, Cooperative ... on 17 July, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3643 of 2012
 

 
Petitioner :- Chnadra Prakash Shukla
 
Respondent :- Registrar, Cooperative Societies, & Others
 
Petitioner Counsel :- Nagendra B. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.57733 of 2012:Application for correction)

This application seeks correction in order passed by a Co-ordinate Bench (Anil Kumar, J.).

Let this application be placed before the same Bench, after obtaining  order from the Hon'ble Chief Justice/Senior Judge.

Order Date :- 17.7.2012

A.Nigam

 

 

 
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