Kamlesh Prasad vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 2956 ALL

Citation : 2012 Latest Caselaw 2956 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Kamlesh Prasad vs State Of U.P. Thru Secy. And Others on 17 July, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 30170 of 2012
 

 
Petitioner :- Kamlesh Prasad
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Vashistha Tiwari,Hemant Kumar Dubey
 
Respondent Counsel :- C.S.C.,M.N. Pathak,Mahesh Narain Singh
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned counsel for the petitioner, place this petition as fresh on 24th July, 2012.

Order Date :- 17.7.2012

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Kamlesh Prasad vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 2956 ALL

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Kamlesh Prasad vs State Of U.P. Thru Secy. And Others2012 Latest Caselaw 2956 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Kamlesh Prasad vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 2956 ALL