Baldeo Prasad vs State Of U.P.,Thru. Secy. Deptt. ...
2012 Latest Caselaw 2952 ALL

Citation : 2012 Latest Caselaw 2952 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Baldeo Prasad vs State Of U.P.,Thru. Secy. Deptt. ... on 17 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3537 of 2010
 

 
Petitioner :- Baldeo Prasad
 
Respondent :- State Of U.P.,Thru. Secy. Deptt. Of Information And Technolo
 
Petitioner Counsel :- Sandeep Dixit
 
Respondent Counsel :- C.S.C.,Ajit Kumar,Mohd. Shameem Khan,Moti Chand Yadav
 

 
Hon'ble Ajai Lamba,J.

(C.M.A. No.57503 of 2012: Application for vacation of interim order.)

List in next cause list.

Order Date :- 17.7.2012

A.Nigam

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