Iffco Tokio General Insurance Co. ... vs Smt. Shakuntla And Others
2012 Latest Caselaw 2948 ALL

Citation : 2012 Latest Caselaw 2948 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Iffco Tokio General Insurance Co. ... vs Smt. Shakuntla And Others on 17 July, 2012

Bench: Rakesh Tiwari, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 958 of 2012
 

 
Petitioner :- Iffco Tokio General Insurance Co. Ltd.
 
Respondent :- Smt. Shakuntla And Others
 
Petitioner Counsel :- S.K. Mehrotra
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Anil Kumar Sharma,J.

Shri S.K.Mehrotra, learned counsel for the appellants submits that the amount has been deposited, but he needs some time to file the certificate of deposit.

As prayed, list after two weeks to enable him to file the certificate of deposit.

Order Date :- 17.7.2012

Ak/

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