State Of U.P. & Another vs The A.D.J., Anpara/Pipri, ...
2012 Latest Caselaw 2932 ALL

Citation : 2012 Latest Caselaw 2932 ALL
Judgement Date : 16 July, 2012

Allahabad High Court

State Of U.P. & Another vs The A.D.J., Anpara/Pipri, ... on 16 July, 2012

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 13287 of 1996
 

 
Petitioner :- State Of U.P. & Another
 
Respondent :- The A.D.J., Anpara/Pipri, Sonbhadra & Another
 
Petitioner Counsel :- Prabodh Gaur
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

On the request of learned standing counsel the case is passed over for today showing the name of learned standing counsel as counsel for the petitioners.

Order Date :- 16.7.2012

Manish

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