Ram Naresh vs State Of U.P. Thru Secy. Secondary ...
2012 Latest Caselaw 2929 ALL

Citation : 2012 Latest Caselaw 2929 ALL
Judgement Date : 16 July, 2012

Allahabad High Court

Ram Naresh vs State Of U.P. Thru Secy. Secondary ... on 16 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 2621 of 2012
 

 
Petitioner :- Ram Naresh
 
Respondent :- State Of U.P. Thru Secy. Secondary Education & Others
 
Petitioner Counsel :- L.P.Mishra,Avdhesh Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Counter affidavit has not been filed till today.

Let counter affidavit be filed within three weeks from today. In case, rejoinder affidavit is to be filed, needful be done within two weeks thereafter.

List thereafter.

Order Date :- 16.7.2012

A.Nigam

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