Ranjeet Singh And Another vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 2921 ALL

Citation : 2012 Latest Caselaw 2921 ALL
Judgement Date : 16 July, 2012

Allahabad High Court

Ranjeet Singh And Another vs State Of U.P. Thru Secy. And Others on 16 July, 2012

Bench: Vineet Saran, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 33335 of 2012
 

 
Petitioner :- Ranjeet Singh And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Mukesh Chandra Gupta
 
Respondent Counsel :- C.S.C.,M.C. Chaturvedi
 

 
Hon'ble Vineet Saran,J.

Hon'ble Mushaffey Ahmad,J.

Learned Standing Counsel has accepted notice on behalf of Respondent Nos. 1,2 and 3. Sri Atul Mehra, advocate is present for the Respondent no. 3 They may file counter affidavit within a month. Rejoinder Affidavit, if any, may be filed within two weeks thereafter.

List this case immediately thereafter showing the name of Sri Atul Mehra as counsel for the respondent no. 4.

Order Date :- 16.7.2012

n.u.

( Mushaffey Ahmad, J) (Vineet Saran,J)

Download the LatestLaws.com Mobile App