Citation : 2012 Latest Caselaw 2920 ALL
Judgement Date : 16 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- MISC. BENCH No. - 4782 of 2012 Petitioner :- Guddan @ Ritesh And Ors. Respondent :- The State Of U.P Thru Secy., Home Lucknow And Ors. Petitioner Counsel :- R.C Pathak,Dileep Kumar Respondent Counsel :- Govt. Advocate Hon'ble Abdul Mateen,J.
Hon'ble Devendra Kumar Upadhyaya,J.
On the request made by Ms. Meere Tripathi, learned counsel appearing for the Power Corporation, list/put up on 20.07.2012.
Till then, interim order to continue.
On the next date of listing, name of Ms. Meera Tripathi, Advocate, shall be shown as counsel for opposite parties.
Order Date :- 16.7.2012
Chauhan/-
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