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Kailash Prasad Singh vs Lucknow Development Authority ...
2012 Latest Caselaw 2918 ALL

Citation : 2012 Latest Caselaw 2918 ALL
Judgement Date : 16 July, 2012

Allahabad High Court
Kailash Prasad Singh vs Lucknow Development Authority ... on 16 July, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3641 of 2012
 

 
Petitioner :- Kailash Prasad Singh
 
Respondent :- Lucknow Development Authority Through Secy. Lko.
 
Petitioner Counsel :- Pt. S.Chandra
 
Respondent Counsel :- Illigible,Ravi Singh
 

 
Hon'ble Ajai Lamba,J. 

Sri Ravi Singh, Advocate, appears for respondent nos.1 and 2 and prays for time to file counter affidavit.

Let counter affidavit be filed within three weeks.

List thereafter.

Order Date :- 16.7.2012

A.Nigam

 

 

 
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