Arun Kumar vs State Of U.P. Thru Secretary ...
2012 Latest Caselaw 2911 ALL

Citation : 2012 Latest Caselaw 2911 ALL
Judgement Date : 16 July, 2012

Allahabad High Court

Arun Kumar vs State Of U.P. Thru Secretary ... on 16 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3721 of 2012
 

 
Petitioner :- Arun Kumar
 
Respondent :- State Of U.P. Thru Secretary Deptt. Of Basic Education & Ors
 
Petitioner Counsel :- Shishir Chandra
 
Respondent Counsel :- C.S.C.,Ghaus Beg
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioner, list next week as fresh.

Order Date :- 16.7.2012

A.Nigam

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