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Satendra Prakash Agrawal vs State Of U.P. Thru' Principal ...
2012 Latest Caselaw 2896 ALL

Citation : 2012 Latest Caselaw 2896 ALL
Judgement Date : 13 July, 2012

Allahabad High Court
Satendra Prakash Agrawal vs State Of U.P. Thru' Principal ... on 13 July, 2012
Bench: R.K. Agrawal, Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 50189 of 2004
 

 
Petitioner :- Satendra Prakash Agrawal
 
Respondent :- State Of U.P. Thru' Principal Secy. & Ors.
 
Petitioner Counsel :- Punit Kumar Gupta
 
Respondent Counsel :- C.S.C.,Indra Pal Singh Rajput
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Ram Surat Ram (Maurya),J.

As prayed by learned Standing Counsel counter affidavit be filed within three weeks and no more. List thereafter.

Order Date :- 13.7.2012

mt

 

 

 
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