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Manju Tomar And Anr. vs Agra Development Authority And ...
2012 Latest Caselaw 2892 ALL

Citation : 2012 Latest Caselaw 2892 ALL
Judgement Date : 13 July, 2012

Allahabad High Court
Manju Tomar And Anr. vs Agra Development Authority And ... on 13 July, 2012
Bench: Vineet Saran, Mushaffey Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 32964 of 2012
 

 
Petitioner :- Manju Tomar And Anr.
 
Respondent :- Agra Development Authority And Anr.
 
Petitioner Counsel :- Madhav Jain
 
Respondent Counsel :- C.S.C.,M.C. Chaturvedi
 

 
Hon'ble Vineet Saran,J.

Hon'ble Mushaffey Ahmad,J.

As prayed by the learned  counsel for the petitioner, put up on 17.7.2012 as fresh. The name of Sri J.N. Maurya shall also be shown as counsel for the respondent  when the case is listed again. 

Order Date :- 13.7.2012

n.u.

( Mushaffey Ahmad, J) (Vineet Saran,J)

 

 

 
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