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Suraj vs The State Of U.P. And Others
2012 Latest Caselaw 2886 ALL

Citation : 2012 Latest Caselaw 2886 ALL
Judgement Date : 13 July, 2012

Allahabad High Court
Suraj vs The State Of U.P. And Others on 13 July, 2012
Bench: Vineet Saran, Mushaffey Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 32884 of 2012
 

 
Petitioner :- Suraj
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Swetashwa Agarwal
 
Respondent Counsel :- C.S.C.,Pankaj Srivastava
 

 
Hon'ble Vineet Saran,J.

Hon'ble Mushaffey Ahmad,J.

As prayed by the learned counsel for the petitioner, put up on 18.7.2012 as fresh.

Order Date :- 13.7.2012

n.u.

( Mushaffey Ahmad, J) (Vineet Saran,J)

 

 

 
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