Gurdeep Singh vs State Of U.P. And Others
2012 Latest Caselaw 2885 ALL

Citation : 2012 Latest Caselaw 2885 ALL
Judgement Date : 13 July, 2012

Allahabad High Court

Gurdeep Singh vs State Of U.P. And Others on 13 July, 2012

Bench: Vineet Saran, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 32971 of 2012
 

 
Petitioner :- Gurdeep Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Krishna Bihari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Mushaffey Ahmad,J.

Learned Standing Counsel has accepted notice on behalf of Respondent Nos. 1 and 2.

Issue notice to respondent no. 3 . Steps be taken within a week. Counter Affidavit may be filed within 3 weeks. Rejoinder affidavit , if any, may be filed within 2 weeks thereafter.

List immediately thereafter.

Order Date :- 13.7.2012

n.u.

( Mushaffey Ahmad, J) (Vineet Saran,J)

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