Hari Lal Ram vs State Of U.P. & Others
2012 Latest Caselaw 2881 ALL

Citation : 2012 Latest Caselaw 2881 ALL
Judgement Date : 13 July, 2012

Allahabad High Court

Hari Lal Ram vs State Of U.P. & Others on 13 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 31353 of 2012
 

 
Petitioner :- Hari Lal Ram
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Sanjai Singh
 
Respondent Counsel :- C.S.C.,J.N. Maurya
 

 
Hon'ble V.K. Shukla,J.

Affidavit filed on behalf of Smt. Shefali Pratap, District Inspector of Schools, Gonda, is accepted and taken on record.

Smt. Shefali Pratap, District Inspector of Schools, Gonda, is present in Court. Her personal appearance is exempted until further orders.

List this case after four weeks.

Order Date :- 13.7.2012

SRY

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