Ashok And Another vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 2878 ALL

Citation : 2012 Latest Caselaw 2878 ALL
Judgement Date : 13 July, 2012

Allahabad High Court

Ashok And Another vs State Of U.P. Thru Secy. And Others on 13 July, 2012

Bench: R.K. Agrawal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 33181 of 2012
 

 
Petitioner :- Ashok And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- G.R.S. Pal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Ram Surat Ram (Maurya),J.

As prayed put up as fresh on 18th July, 2012.

Order Date :- 13.7.2012

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