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Pratap Narain vs State Of U.P. And Others
2012 Latest Caselaw 2877 ALL

Citation : 2012 Latest Caselaw 2877 ALL
Judgement Date : 13 July, 2012

Allahabad High Court
Pratap Narain vs State Of U.P. And Others on 13 July, 2012
Bench: Vineet Saran, Mushaffey Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 32906 of 2012
 

 
Petitioner :- Pratap Narain
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rameshwar Prasad Shukla
 
Respondent Counsel :- C.S.C.,Vivek Varma
 

 
Hon'ble Vineet Saran,J.

Hon'ble Mushaffey Ahmad,J.

Learned Standing Counsel has accepted notice on behalf of Respondent Nos. 1 and 2. Sri Ramesh Upadhyay, advocate is present for the Respondent no. 3 They may file counter affidavit within 3 weeks. Rejoinder Affidavit, if any, may be filed within a week thereafter.

List this case immediately thereafter showing the name of Sri Ramesh Upadhyay as counsel for the respondent no. 3.

Order Date :- 13.7.2012

n.u.

( Mushaffey Ahmad, J) (Vineet Saran,J)

 

 

 
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