Mohd. Maqsood & Others vs State Of U.P. & Others
2012 Latest Caselaw 2870 ALL

Citation : 2012 Latest Caselaw 2870 ALL
Judgement Date : 13 July, 2012

Allahabad High Court

Mohd. Maqsood & Others vs State Of U.P. & Others on 13 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 32039 of 2012
 

 
Petitioner :- Mohd. Maqsood & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Prabhakar Awasthi
 
Respondent Counsel :- C.S.C.,Irshad Ali
 

 
Hon'ble V.K. Shukla,J.

On the request of Sri K.K. Chand, standing counsel, put up this matter on Thursday in order to enable him to comply with the earlier order passed by this Court.

Order Date :- 13.7.2012

SRY

Download the LatestLaws.com Mobile App