Narendra Singh Chauhan vs State Of U.P. Through Principal ...
2012 Latest Caselaw 2853 ALL

Citation : 2012 Latest Caselaw 2853 ALL
Judgement Date : 12 July, 2012

Allahabad High Court

Narendra Singh Chauhan vs State Of U.P. Through Principal ... on 12 July, 2012

Bench: Rajiv Sharma, Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 509 of 1999
 

 
Petitioner :- Narendra Singh Chauhan
 
Respondent :- State Of U.P. Through Principal Secy.
 
Petitioner Counsel :- O.P.Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Surendra Vikram Singh Rathore,J.

By efflux of time, the writ petition has become infructuous.

Accordingly, the writ petition is dismissed.

Order Date :- 12.7.2012

Muk

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