Smt. Vijai Lakshmi vs Lalji
2012 Latest Caselaw 2847 ALL

Citation : 2012 Latest Caselaw 2847 ALL
Judgement Date : 11 July, 2012

Allahabad High Court

Smt. Vijai Lakshmi vs Lalji on 11 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 241 of 2006
 

 
Petitioner :- Smt. Vijai Lakshmi
 
Respondent :- Lalji
 
Petitioner Counsel :- A.K. Gupta,Dinesh Mishra
 
Respondent Counsel :- Satish Kumar Misra,A.C. Tiwari
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List the appeal for final hearing on its own turn.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 11.7.2012

MK/

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