Prem vs Collector, Mirzapur & Others
2012 Latest Caselaw 2844 ALL

Citation : 2012 Latest Caselaw 2844 ALL
Judgement Date : 11 July, 2012

Allahabad High Court

Prem vs Collector, Mirzapur & Others on 11 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 454 of 2006
 

 
Petitioner :- Prem
 
Respondent :- Collector, Mirzapur & Others
 
Petitioner Counsel :- A.K. Rai,Vishnu Kr. Singh
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List again showing the name of Shri Nipendra Mishra, as counsel for the respondents.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 11.7.2012

MK/

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