Citation : 2012 Latest Caselaw 2841 ALL
Judgement Date : 11 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 90 of 1997 Petitioner :- Lalji Respondent :- Smt.Kewala Devi & Others Petitioner Counsel :- A.Bhushan Hon'ble Prakash Krishna,J.
Hon'ble Arvind Kumar Tripathi (II),J.
Seen the office report dated 15.05.2012. None is present on behalf of the appellant.
Appeal is dismissed for want of prosecution.
(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)
Order Date :- 11.7.2012
MK/
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