Smt. Tarun Lata Varma @ Rajni vs Gajendra Singh Verma
2012 Latest Caselaw 2839 ALL

Citation : 2012 Latest Caselaw 2839 ALL
Judgement Date : 11 July, 2012

Allahabad High Court

Smt. Tarun Lata Varma @ Rajni vs Gajendra Singh Verma on 11 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 109 of 2006
 

 
Petitioner :- Smt. Tarun Lata Varma @ Rajni
 
Respondent :- Gajendra Singh Verma
 
Petitioner Counsel :- Ashok Kumar Pandey,Sanjeev Upadhaya,Yashwant Singh
 
Respondent Counsel :- M.D. Singh Shekhar
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Await the receipt of lower court record. The case is de-listed.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 11.7.2012

MK/

Download the LatestLaws.com Mobile App