Vishwanath Bose vs Civil Judge (J.D.) And Another
2012 Latest Caselaw 2832 ALL

Citation : 2012 Latest Caselaw 2832 ALL
Judgement Date : 10 July, 2012

Allahabad High Court

Vishwanath Bose vs Civil Judge (J.D.) And Another on 10 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 22033 of 2011
 

 
Petitioner :- Vishwanath Bose
 
Respondent :- Civil Judge (J.D.) And Another
 
Petitioner Counsel :- M. Sarwar Khan
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. CORRECTION APPLICATION NO. 192244 OF 2012.

There is no mistake in the order, which requires correction.

The application is accordingly rejected.

Order Date :- 10.7.2012

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