Shivpujan Singh vs State Of U.P. And Others
2012 Latest Caselaw 2831 ALL

Citation : 2012 Latest Caselaw 2831 ALL
Judgement Date : 10 July, 2012

Allahabad High Court

Shivpujan Singh vs State Of U.P. And Others on 10 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 29800 of 2012
 

 
Petitioner :- Shivpujan Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- B.N. Rai,Adarsh Kumar
 
Respondent Counsel :- C.S.C.,Anil Tiwari
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent No.1. Sri Devendra Pratap Singh, Advocate, has entered appearance on behalf of respondent Nos. 2, 3 and 4

Each one of the respondents is accorded three weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next one week.

List this matter on 08.08.2012.

Order Date :- 10.7.2012

SRY

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