Awadhesh Kumar vs State Of U.P. And Others
2012 Latest Caselaw 2829 ALL

Citation : 2012 Latest Caselaw 2829 ALL
Judgement Date : 10 July, 2012

Allahabad High Court

Awadhesh Kumar vs State Of U.P. And Others on 10 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 21742 of 2012
 

 
Petitioner :- Awadhesh Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.D. Tiwari,M.D. Singh Shekhar
 
Respondent Counsel :- C.S.C.,Arun Kr. Mishra,Radha Kant Ojha
 

 
Hon'ble V.K. Shukla,J.

List this case after four weeks along with the record of writ petition No.69514 of 2009.

Interim order already passed is extended till the next date of listing.

Order Date :- 10.7.2012

SRY

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