Anita Dhiraj vs State Of U.P. And Others
2012 Latest Caselaw 2827 ALL

Citation : 2012 Latest Caselaw 2827 ALL
Judgement Date : 10 July, 2012

Allahabad High Court

Anita Dhiraj vs State Of U.P. And Others on 10 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 18146 of 2010
 

 
Petitioner :- Anita Dhiraj
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kshetresh Chandra Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

One month's further time is allowed to learned standing counsel to comply with the order dated 05.04.2010 passed by this Court.

List after one month.

Order Date :- 10.7.2012

SRY

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