Dinesh Kumar And Others vs State Of U.P. And Others
2012 Latest Caselaw 2811 ALL

Citation : 2012 Latest Caselaw 2811 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Dinesh Kumar And Others vs State Of U.P. And Others on 9 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 76049 of 2005
 

 
Petitioner :- Dinesh Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anil Kumar Singh
 
Respondent Counsel :- C.S.C.,Samir Sharma
 

 
Hon'ble V.K. Shukla,J.

Supplementary counter affidavit filed today is accepted and taken on record.

Two weeks' time is allowed to learned counsel for the petitioner for filing rebuttal to the averments made in the said supplementary counter affidavit.

List this petition after two weeks.

Order Date :- 9.7.2012

SRY

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