U.P. Power Corp. Ltd. Thru' ... vs Smt. Yasmeen Akhtar & Others
2012 Latest Caselaw 2810 ALL

Citation : 2012 Latest Caselaw 2810 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

U.P. Power Corp. Ltd. Thru' ... vs Smt. Yasmeen Akhtar & Others on 9 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 13 of 2007
 

 
Petitioner :- U.P. Power Corp. Ltd. Thru' Chairman & Others
 
Respondent :- Smt. Yasmeen Akhtar & Others
 
Petitioner Counsel :- Rajesh D. Khare
 
Respondent Counsel :- Shahabuddin
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List again showing the name of Sri Pankaj Shukla, as counsel for the appellant.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 9.7.2012

MK/

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