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Brijendra Pratap Singh vs State Of U.P. And Others
2012 Latest Caselaw 2809 ALL

Citation : 2012 Latest Caselaw 2809 ALL
Judgement Date : 9 July, 2012

Allahabad High Court
Brijendra Pratap Singh vs State Of U.P. And Others on 9 July, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 23123 of 2011
 

 
Petitioner :- Brijendra Pratap Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Gulab Shankar Singh
 
Respondent Counsel :- C.S.C.,Akhilesh Kumar,Anuj Kumarr,S.P.Singh
 

 
Hon'ble V.K. Shukla,J.

List this case along with record of writ petition No.60283 of 2011, showing the names of respective counsel along with cause title.

Order Date :- 9.7.2012

SRY

 

 

 
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