Nihal Singh vs Uttar Pradesh Sahkari Gram Vikas ...
2012 Latest Caselaw 2805 ALL

Citation : 2012 Latest Caselaw 2805 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Nihal Singh vs Uttar Pradesh Sahkari Gram Vikas ... on 9 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 89 of 2007
 

 
Petitioner :- Nihal Singh
 
Respondent :- Uttar Pradesh Sahkari Gram Vikas Bank Ltd. & Others
 
Petitioner Counsel :- Sanjay Kumar,Vivek Sharma
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List has been revised. None is present on behalf of the appellant.

Seen the office report dated 8th July, 2011.

The appeal is dismissed in default.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 9.7.2012

MK/

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