Surendra Choudhary vs Central Administrative Tribunal
2012 Latest Caselaw 2804 ALL

Citation : 2012 Latest Caselaw 2804 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Surendra Choudhary vs Central Administrative Tribunal on 9 July, 2012

Bench: Rajiv Sharma, Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 
C.M.Application No. 21050 (w) of 1999
 
Case :- SERVICE BENCH No. - 606 of 1999
 
Petitioner :- Surendra Choudhary
 
Respondent :- Central Administrative Tribunal
 
Petitioner Counsel :- A.K.Shukla
 
Respondent Counsel :- B.B.Saxena
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Surendra Vikram Singh Rathore,J.

This is an application for correction of the order dated 17.11.1999.

Case called out.

Neither learned Counsel for the applicant is present nor there is any request for passing over or adjournment of the case.

Application is misconceived. It is rejected, accordingly.

Order Date :- 9.7.2012

Ajit/-

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