Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shubhra Basak vs Vishal Jaiswal
2012 Latest Caselaw 2803 ALL

Citation : 2012 Latest Caselaw 2803 ALL
Judgement Date : 9 July, 2012

Allahabad High Court
Shubhra Basak vs Vishal Jaiswal on 9 July, 2012
Bench: Prakash Krishna, Arvind Kumar (Ii)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 2 of 2006
 

 
Petitioner :- Shubhra Basak
 
Respondent :- Vishal Jaiswal
 
Petitioner Counsel :- A.K. Srivastava
 
Respondent Counsel :- Rajendra Jaiswal
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List has been revised. None is present on behalf of the appellant to press the stay application.

The stay application is dismissed in default.

List the appeal for hearing.

        (Arvind Kumar Tripathi (II),J)         (Prakash Krishna,J)

Order Date :- 9.7.2012

MK/

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter