Aasvendra Pratap Singh vs State Of U.P. And Others
2012 Latest Caselaw 2799 ALL

Citation : 2012 Latest Caselaw 2799 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Aasvendra Pratap Singh vs State Of U.P. And Others on 9 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 60843 of 2010
 

 
Petitioner :- Aasvendra Pratap Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- V. D. Shukla,Ajay Bhanot
 
Respondent Counsel :- C. S. C.,Ravi Shanker Prasad
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today on behalf of the Principal DIET, Fatehpur is accepted and taken on record. Two weeks' time is accorded to the learned counsel for the petitioner for filing rejoinder affidavit.

List this case after two weeks.

Order Date :- 9.7.2012

SRY

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