Om Narain Mishra vs Yogendra Kuamr Bhalla And Others
2012 Latest Caselaw 2793 ALL

Citation : 2012 Latest Caselaw 2793 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Om Narain Mishra vs Yogendra Kuamr Bhalla And Others on 9 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 105 of 2006
 

 
Petitioner :- Om Narain Mishra
 
Respondent :- Yogendra Kuamr Bhalla And Others
 
Petitioner Counsel :- S.C. Verma,D.K. Verma,Deepak Gaur
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List has been revised. None is present on behalf of the appellant.

In view of the office report dated 30th June, 2010 that the appellant has not taken any step to serve the respondents on correct adress, the application for condonation of delay is rejected for want of prosecution.

Consequently, the appeal is dismissed as barred by time.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 9.7.2012

MK/

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