Smt. Juli Gupta vs Radha Mohan Alias Bhura
2012 Latest Caselaw 2787 ALL

Citation : 2012 Latest Caselaw 2787 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Smt. Juli Gupta vs Radha Mohan Alias Bhura on 9 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 255 of 2012
 

 
Petitioner :- Smt. Juli Gupta
 
Respondent :- Radha Mohan Alias Bhura
 
Petitioner Counsel :- Ajay Kumar,Ajay Dubey
 
Respondent Counsel :- Kamini Pandey,Ajay Pandey
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Passed over on the illness slip of the learned counsel for the appellant.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 9.7.2012

MK/

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