Nagar Nigam Aligarh & Another vs Padam Singh
2012 Latest Caselaw 2786 ALL

Citation : 2012 Latest Caselaw 2786 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Nagar Nigam Aligarh & Another vs Padam Singh on 9 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 55 of 2007
 

 
Petitioner :- Nagar Nigam Aligarh & Another
 
Respondent :- Padam Singh
 
Petitioner Counsel :- Manish Goyal
 
Respondent Counsel :- Divakar Rai Sharma
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

As prayed, list on 23rd July, 2012.

In the meantime, learned counsel for the appellant shall file supplementary affidavit stating that as on what date, expenses for filing the appeal was given to Shri Prem Babu Sharma.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 9.7.2012

MK/

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