Om Prkash Pandey vs State Of U.P. & Others
2012 Latest Caselaw 2785 ALL

Citation : 2012 Latest Caselaw 2785 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Om Prkash Pandey vs State Of U.P. & Others on 9 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 1110 of 2012
 

 
Petitioner :- Om Prkash Pandey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pramod K. Sinha
 
Respondent Counsel :- C.S.C.,Sandeep Kumar Srivastava
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up Sri Sandeep Kumar Srivastava, Advocate, states that requisite instructions have been received and he intends to file counter affidavit. Request made is accepted. Two weeks' time is accorded for filing counter affidavit. Rejoinder affidavit may be filed within next one week.

List this case after three weeks on 31.07.2012.

Order Date :- 9.7.2012

SRY

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