Narendra Kumar vs Smt. Pooja
2012 Latest Caselaw 2784 ALL

Citation : 2012 Latest Caselaw 2784 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Narendra Kumar vs Smt. Pooja on 9 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 222 of 2007
 

 
Petitioner :- Narendra Kumar
 
Respondent :- Smt. Pooja
 
Petitioner Counsel :- S.M.N. Abbas Abedi
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List has been revised. None is present on behalf of the appellant.

Seen the office report. Three weeks' time is granted to the learned counsel for the appellant to take fresh steps to serve the respondent.

If the steps are not taken, office is required to list the case thereafter.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 9.7.2012

MK/

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