Shri Moinuddin Khan vs State Of U.P. & Others
2012 Latest Caselaw 2781 ALL

Citation : 2012 Latest Caselaw 2781 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Shri Moinuddin Khan vs State Of U.P. & Others on 9 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1807 of 1995
 

 
Petitioner :- Shri Moinuddin Khan
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ashok Khare,P.N. Ojha,Rama Shankar Mishra,Siddharth Khare
 
Respondent Counsel :- .../C.S.C.,R.S.Mishra
 

 
Hon'ble Rajes Kumar,J.

Three weeks and no more is allowed to learned Standing Counsel to file counter affidavit.

List in the week commencing 30.7.2012.

Order Date :- 9.7.2012

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