Satendra Kumar Gupta vs Smt. Kanchan Gupta & Others
2012 Latest Caselaw 2777 ALL

Citation : 2012 Latest Caselaw 2777 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Satendra Kumar Gupta vs Smt. Kanchan Gupta & Others on 9 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 542 of 2006
 

 
Petitioner :- Satendra Kumar Gupta
 
Respondent :- Smt. Kanchan Gupta & Others
 
Petitioner Counsel :- Akhilesh Misra,Abhilash Misra,Ashok Tripathi,K.R.Sirohi
 
Respondent Counsel :- N.L. Srivastava,Arvind Kumar,H.P.Mishra,K.K.Mishra
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Passed over on the illness slip of the learned counsel for the appellant.

List peremptorily in the next cause list.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 9.7.2012

MK/

Download the LatestLaws.com Mobile App