Seema Srivastava vs Ashish Kumar Srivastava
2012 Latest Caselaw 2775 ALL

Citation : 2012 Latest Caselaw 2775 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Seema Srivastava vs Ashish Kumar Srivastava on 9 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 103 of 2011
 

 
Petitioner :- Seema Srivastava
 
Respondent :- Ashish Kumar Srivastava
 
Petitioner Counsel :- K.K. Tripathi
 
Respondent Counsel :- Santosh.Kr.Nigam
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Let a letter be issued to the District Judge, Kanpur Nagar by the office for sending the record.

List after one month. On that date, office shall ensure availability of lower court record.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 9.7.2012

MK/

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