Citation : 2012 Latest Caselaw 2756 ALL
Judgement Date : 6 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL FROM ORDER No. - 2639 of 2012 Petitioner :- Ram Sagar And Others Respondent :- Vinay Kumar Yadav And Others Petitioner Counsel :- Krishna Kumar Chaurasiya Hon'ble Rajes Kumar,J.
Hon'ble Anil Kumar Sharma,J.
Admit.
Issue notice.
Order Date :- 6.7.2012
OP
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!