Onkar Singh And Others vs Board Of Revenue And Others
2012 Latest Caselaw 2752 ALL

Citation : 2012 Latest Caselaw 2752 ALL
Judgement Date : 6 July, 2012

Allahabad High Court

Onkar Singh And Others vs Board Of Revenue And Others on 6 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - B No. - 50014 of 2008
 

 
Petitioner :- Onkar Singh And Others
 
Respondent :- Board Of Revenue And Others
 
Petitioner Counsel :- Anupam Kulshreshtha,Lalit Kumar Shukla,Udai Chandani
 
Respondent Counsel :- C.S.C.,D.S. Chandra,D.S. Chauhan,M.K. Gupta,S.C. Varma,Satyendra Kumar Singh,V.K. Singh
 

 
Hon'ble Rajes Kumar,J.

It appears that a recalling application has been moved by Sri S.K. Purwar, Advocate for recalling of the interim order dated 23.9.2008 and, therefore, this case is shown as part heard. The name of Sri S.K. Purwar, Advocate is not shown in the list.

List again showing the name of Sri S.K. Purwar as counsel for the respondents.

Order Date :- 6.7.2012

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