C/M Sri Digambar Jain Kanya Inter ... vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 2738 ALL

Citation : 2012 Latest Caselaw 2738 ALL
Judgement Date : 6 July, 2012

Allahabad High Court

C/M Sri Digambar Jain Kanya Inter ... vs State Of U.P. Thru Secy. And Others on 6 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 32313 of 2012
 

 
Petitioner :- C/M Sri Digambar Jain Kanya Inter College And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Yogendra Kumar Srivastava
 
Respondent Counsel :- C.S.C.,Durga Prasad Singh,Niklank Jain
 

 
Hon'ble V.K. Shukla,J.

On the request made on behalf of Sri H.N. Singh, Advocate, this case is directed to be listed as fresh case on Monday.

Order Date :- 6.7.2012

SRY

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