Dal Chandra vs State Of U.P. & Others
2012 Latest Caselaw 2737 ALL

Citation : 2012 Latest Caselaw 2737 ALL
Judgement Date : 6 July, 2012

Allahabad High Court

Dal Chandra vs State Of U.P. & Others on 6 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 6687 of 2008
 

 
Petitioner :- Dal Chandra
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pankaj Srivastava
 
Respondent Counsel :- C.S.C.,Advocate General
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the request of Sri Pankaj Srivastava, Advocate.

On his request, list on 27.7.2012.

Order Date :- 6.7.2012

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